Section 72(1)(c) in Sikkim Co-Operative Societies Act, 1978

[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Sikkim - Subsection

Section 72(1)(c) in Sikkim Co-Operative Societies Act, 1978

(c)between the society or its committee and any past committee, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or

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State of Sikkim - Subsection

Section 72(1)(c) in Sikkim Co-Operative Societies Act, 1978