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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(3)The Authority shall endeavour to deliver the public welfare benefits and services to the beneficiaries at their doorsteps or at the places nearby to their residences.