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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(4)(a) in West Bengal Apartment Ownership Bye-laws, 1974

(a)All questions which come up before any meeting of a Board shall be decided by a majority of votes of the Managers present and voting, and in the event of equality of votes, the President and in his absence the Manager presiding shall have and exercise a second or casting vote.