Section 56 in Bihar Board's Miscellaneous Rules, 1958
56. Inspection questions.
- The inspections will be facilitated by the use of questions suggested for the purpose in the Board's Manuals relating to the several departments of a Collectorate. Questions relating to the Munshikhana and Nazir's office and Malkhana are given in Appendix G. A set of questions under the authority of Accountant-General has been prescribed for inspection of the Treasury and Accounts Departments.
