Allahabad High Court
Bawan Kumar @ Anil Kumar vs State Of U.P. on 27 April, 2022
Author: Ram Krishna Gautam
Bench: Ram Krishna Gautam
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 613 of 2021 Applicant :- Bawan Kumar @ Anil Kumar Opposite Party :- State of U.P. Counsel for Applicant :- Gaurav Misra,Kamal Swaroop Pandey Counsel for Opposite Party :- G.A. Hon'ble Ram Krishna Gautam,J.
Even after revised list, none is for the applicant to press this application.
Learned AGA is present.
Accordingly, this bail application is dismissed for want of prosecution.
Order Date :- 27.4.2022 Dhirendra