Supreme Court - Daily Orders
Pr Commissioner Of Income Tax- 4 vs Saumya Construction Pvt Ltd on 1 August, 2017
ITEM NO.36 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C)......CC No(s).
3354/2017
PR COMMISSIONER OF INCOME TAX- 4 Petitioner(s)
VERSUS
SAUMYA CONSTRUCTION PVT LTD Respondent(s)
Date : 01-08-2017 This petition was called on for hearing today.
For Petitioner(s) Mr.N.Annapoorani,Adv.
Ms.Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner has not filed the correct order dated 14.03.2016 in I.T.A.No.24/16 despite Registry letter dated 27.02.2017. Therefore, the matter shall be processed for listing before the Hon'ble Judge in Chambers for further directions. Await orders and list thereafter.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.08.02 16:09:09 IST Reason: