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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(d) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(d)to serve as a centre for fostering co-operation and exchange of ideas between the academic and research community on the one hand and the industrial and Governmental employers on the other, and to promote entrepreneurship among the students;