Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(5)(b) in Assam Co-Operative Societies Act, 2007

(b)the date of the general meeting at which the amendment was adopted and the total number of members of the society on that date;