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Chattisgarh High Court

Parmeshwari Paikra vs State Of Chhattisgarh 32 Wps/2623/2018 ... on 18 May, 2018

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                                Order Sheet

                                           WPS No.3803 of 2018

                             Parmeshwari Paikra Vs. State of Chhattisgarh




18/05/2018

Shri Shishir Dixit, Advocate for the petitioner.

Shri Shashank Thakur, Govt. Advocate for the State. Learned counsel for the petitioner seeks to withdraw this petition with liberty to file duly constituted fresh petition.

Prayer is allowed.

Accordingly, the writ petition is dismissed as withdrawn with the aforesaid liberty.

Sd/-

(P. Sam Koshy) Judge Inder