Himachal Pradesh High Court
Pradeep Kumar @ Murli vs . State Of H.P. on 20 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Pradeep Kumar @ Murli vs. State of H.P. Cr.MPM No.2711 of 2023 20.10.2023 Present: Mr. Rakesh Kumar Chaudhary, Advocate, for the petitioner.
of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for the respondent/State.
rt Notice. Mr. B.C. Verma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondent/State. He prays for and is granted time to file status report, on the next date of hearing.
List on 06.11.2023.
(Sandeep Sharma) Judge 20th October, 2023 (reena) ::: Downloaded on - 20/10/2023 20:47:43 :::CIS