Section 6 in Assam Moslem Marriages and Divorces Registration Act, 1935
6. Moslem Registrar to keep registers.
- Every Moslem Registrar shall maintain the following register-books ;-Book I. - Register of marriages, in the Form (A) contained in the Schedule I to this Act.Book II. - Register of divorces other than those of the kind known as "Khula" in the Form (B) contained in the Schedule II to this Act.Book III. - Register of divorces of tho kind known as "Khula" in the Form (C) contained in the Schedule III to this Act.
