Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Karnataka - Subsection

Section 14(5)(b) in The Karnataka Control Of Organized Crimes Acts, 2000.

(b)The nature and location of the communication facilities as to which, or the place where, authority to intercept is granted;