Gujarat High Court
Agriculture Inspector Seed ... vs Narsinhbhai Kanjibhai Nayak on 3 July, 2014
Author: Vijay Manohar Sahai
Bench: Vijay Manohar Sahai, R.P.Dholaria
C/CA/7707/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 7707 of 2013
In LETTERS PATENT APPEAL NO. 917 of 2013
In SPECIAL CIVIL APPLICATION NO. 12788 of 2012
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AGRICULTURE INSPECTOR SEED DEVELOPMENT CENTRE &
1....Applicant(s)
Versus
NARSINHBHAI KANJIBHAI NAYAK....Respondent(s)
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Appearance:
MS RV ACHARYA, ADVOCATE for the Applicant(s) No. 1 - 2
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CORAM: HONOURABLE MR.JUSTICE VIJAY MANOHAR
SAHAI
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 03/07/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI) Since the main appeal has been decided on 24.07.2013 by the First Court (Coram: Hon'ble the Chief Justice Mr.Bhaskar Bhattacharya & Hon'ble Mr.Justice J.B.Pardiwala), therefore, this application does not survive and stands disposed of.
(V.M.SAHAI, J.) (R.P.DHOLARIA,J.) Page 1 of 2 C/CA/7707/2013 ORDER Ashish Tripathi Page 2 of 2