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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

(c)(of the total seats) 8% seats are reserved for natural born candidates belonging to Scheduled Caste and 6% for natural born candidates belonging to Scheduled Tribes as notified in the Presidential Order for the State of Rajasthan and who fulfills conditions as laid down in rule 3 below. These reservation in each category will also include the natural born candidate belonging to Scheduled Castes/Scheduled Tribes who are admitted on merit against general seats.