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Bombay High Court

Siemens Financial Services Private ... vs Deputy Commissioner Of Income Tax ... on 24 July, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

                                          1/5                      WP-3782-2022& Ors.doc




                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                        WRIT PETITION NO.3782 OF 2022

Siemens Financial Services Private Limited           ....Petitioner
          V/s.
Deputy Commissioner of Income Tax
Circle-8(2)(1) Mumbai & Ors                          ....Respondents

                                         WITH
                             WRIT PETITION NO.1752 OF 2022

Bharat Petroleum Corporation Limited                 ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-2(1)(1) Mumbai & Ors                          ....Respondents

                                         WITH
                             WRIT PETITION NO.2966 OF 2022

Bharat Petroleum Corporation Limited                 ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-2(1)(1) Mumbai & Ors                          ....Respondents

                                         WITH
                             WRIT PETITION NO.1945 OF 2023

The New India Assurance Company Limited              ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-3(2)(1) Mumbai & Ors                          ....Respondents

                                         WITH
                             WRIT PETITION NO.1969 OF 2023

Bimal Desai HUF & Anr                                ....Petitioner
          V/s.
Income Tax Officer, Ward-26(1)(1) Mumbai & Ors ....Respondents

Gauri Gaekwad



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                                       WITH
                         WRIT PETITION (L) NO. 36899 OF 2022

Kolsite Industries, Mumbai                           ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-23(1) Mumbai & Ors                            ....Respondents

                                         WITH
                             WRIT PETITION NO.1701 OF 2023

Pankaj Ghisulal Rathod HUF                           ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-26(1) Mumbai & Ors                            ....Respondents

                                         WITH
                             WRIT PETITION NO.2250 OF 2022

Ankit Gems Private Limited                           ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-19(1) Mumbai & Ors                            ....Respondents

                                         WITH
                             WRIT PETITION NO.2229 OF 2022

Ankit Gems Private Limited                           ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-19(1) Mumbai & Ors                            ....Respondents

                                         WITH
                             WRIT PETITION NO.2242 OF 2022

Ankit Gems Private Limited                           ....Petitioner
          V/s.
Assistant Commissioner of Income Tax

Gauri Gaekwad



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Circle-19(1) Mumbai & Ors                            ....Respondents

                                         WITH
                             WRIT PETITION NO.2755 OF 2022

Navdeep Chemicals Pvt Ltd.                           ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-5(3)(1) Mumbai & Ors                          ....Respondents

                                         WITH
                             WRIT PETITION NO.3963 OF 2022

Aruna Taparia                                        ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-32(1) Mumbai & Ors                            ....Respondents

                                         WITH
                             WRIT PETITION NO.1597 OF 2023

Jyotiprasad Taparia                                  ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-2(1)(1) Mumbai & Ors                          ....Respondents

                                         WITH
                             WRIT PETITION NO.1894 OF 2023

Ashutosh Taparia                                     ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-2(1)(1) Mumbai & Ors                          ....Respondents

                                         WITH
                             WRIT PETITION NO.1925 OF 2023

Famy Life Sciences Private Limited
(Earlier known as Famy Energy Private Limited) ....Petitioner


Gauri Gaekwad



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          V/s.
Deputy Commissioner of Income Tax
Circle-1(1)(1) Mumbai & Ors                            ....Respondents

                                       WITH
                         WRIT PETITION (L) NO. 40818 OF 2022

Varsha Shrikant Paranjape                              ....Petitioner
          V/s.
Income Tax Officer, Ward-25(3)(1) Mumbai & Ors ....Respondents

                                         WITH
                             WRIT PETITION NO.1770 OF 2023

Urmiladevi Taparia                                     ....Petitioner
          V/s.
Income Tax Officer, Ward 23(3)(1) Mumbai & Ors ....Respondents

                                        WITH
                          WRIT PETITION (L) NO. 2161 OF 2023

Subhash Suganlal Runwal                                ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Central Circle-4(1) Mumbai & Ors                       ....Respondents

                                        WITH
                          WRIT PETITION (L) NO. 2227 OF 2023
BLA Power Holding Private Limited                      ....Petitioner
          V/s.
Assistant Commissioner of Income Tax
Circle-3(1)(1) Mumbai & Ors                            ....Respondents

                                            ----
Mr. Atul K Jasani for petitioners.
                                            ----

                                        CORAM : K.R. SHRIRAM &
                                                FIRDOSH P. POONIWALLA, JJ.

DATED : 24th JULY 2023 Gauri Gaekwad ::: Uploaded on - 25/07/2023 ::: Downloaded on - 26/07/2023 01:59:29 ::: 5/5 WP-3782-2022& Ors.doc P.C. :

1 Not on board. Upon mentioning taken on board. 2 Respondents to file reply and serve a copy thereof on or before 8 th September 2023. Rejoinder, if any, to be filed and copy served by 6 th October 2023.
3 Petitions be listed on 28th November 2023 for admission. 4 Ad-interim relief granted earlier to continue until 12 th December 2023.

(FIRDOSH P. POONIWALLA, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 25/07/2023 ::: Downloaded on - 26/07/2023 01:59:29 :::