Bombay High Court
Siemens Financial Services Private ... vs Deputy Commissioner Of Income Tax ... on 24 July, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
1/5 WP-3782-2022& Ors.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.3782 OF 2022
Siemens Financial Services Private Limited ....Petitioner
V/s.
Deputy Commissioner of Income Tax
Circle-8(2)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.1752 OF 2022
Bharat Petroleum Corporation Limited ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-2(1)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.2966 OF 2022
Bharat Petroleum Corporation Limited ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-2(1)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.1945 OF 2023
The New India Assurance Company Limited ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-3(2)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.1969 OF 2023
Bimal Desai HUF & Anr ....Petitioner
V/s.
Income Tax Officer, Ward-26(1)(1) Mumbai & Ors ....Respondents
Gauri Gaekwad
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WITH
WRIT PETITION (L) NO. 36899 OF 2022
Kolsite Industries, Mumbai ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-23(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.1701 OF 2023
Pankaj Ghisulal Rathod HUF ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-26(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.2250 OF 2022
Ankit Gems Private Limited ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-19(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.2229 OF 2022
Ankit Gems Private Limited ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-19(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.2242 OF 2022
Ankit Gems Private Limited ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Gauri Gaekwad
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Circle-19(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.2755 OF 2022
Navdeep Chemicals Pvt Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-5(3)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.3963 OF 2022
Aruna Taparia ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-32(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.1597 OF 2023
Jyotiprasad Taparia ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-2(1)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.1894 OF 2023
Ashutosh Taparia ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-2(1)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.1925 OF 2023
Famy Life Sciences Private Limited
(Earlier known as Famy Energy Private Limited) ....Petitioner
Gauri Gaekwad
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V/s.
Deputy Commissioner of Income Tax
Circle-1(1)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION (L) NO. 40818 OF 2022
Varsha Shrikant Paranjape ....Petitioner
V/s.
Income Tax Officer, Ward-25(3)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION NO.1770 OF 2023
Urmiladevi Taparia ....Petitioner
V/s.
Income Tax Officer, Ward 23(3)(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION (L) NO. 2161 OF 2023
Subhash Suganlal Runwal ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Central Circle-4(1) Mumbai & Ors ....Respondents
WITH
WRIT PETITION (L) NO. 2227 OF 2023
BLA Power Holding Private Limited ....Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle-3(1)(1) Mumbai & Ors ....Respondents
----
Mr. Atul K Jasani for petitioners.
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CORAM : K.R. SHRIRAM &
FIRDOSH P. POONIWALLA, JJ.
DATED : 24th JULY 2023 Gauri Gaekwad ::: Uploaded on - 25/07/2023 ::: Downloaded on - 26/07/2023 01:59:29 ::: 5/5 WP-3782-2022& Ors.doc P.C. :
1 Not on board. Upon mentioning taken on board. 2 Respondents to file reply and serve a copy thereof on or before 8 th September 2023. Rejoinder, if any, to be filed and copy served by 6 th October 2023.
3 Petitions be listed on 28th November 2023 for admission. 4 Ad-interim relief granted earlier to continue until 12 th December 2023.
(FIRDOSH P. POONIWALLA, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 25/07/2023 ::: Downloaded on - 26/07/2023 01:59:29 :::