Section 7(1) in The Orissa Weights and Measures (Enforcement) Act, 1958
(1)Notwithstanding anything contained in any other law or any custom, usage or practice, no unit of mass or measure, other than the standard weights or measure shall be used in any transactions for trade or be sold or delivery in any area or in relation to any class of goods or undertakings in respect of which this Act has been brought into force.
