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Patna High Court - Orders

M/S Riga Sugar Company Limited vs The Union Of India & Ors on 17 February, 2017

Author: Anjana Mishra

Bench: Anjana Mishra

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.4438 of 2009
                  ======================================================
                  M/S Riga Sugar Company Limited
                                                                        .... .... Petitioner/s
                                                     Versus
                  The Union of India & Ors
                                                                       .... .... Respondent/s
                  ======================================================
                                                      with
                                 Civil Writ Jurisdiction Case No.4439 of 2009
                  ======================================================
                  M/S Vishnu Sugar Mills Ltd.
                                                                        .... .... Petitioner/s
                                                     Versus
                  The Union of India & Ors
                                                                       .... .... Respondent/s
                  ======================================================
                                                      with
                                 Civil Writ Jurisdiction Case No.13205 of 2010
                  ======================================================
                  M/S Sasa Musa Sugar Works Ltd.
                                                                        .... .... Petitioner/s
                                                     Versus
                  The Union of India & Ors
                                                                       .... .... Respondent/s
                  ======================================================
                  Appearance :
                  (In CWJC No.4438 of 2009)
                  For the Petitioner/s     :   Mr. Ashish Giri
                  For the Respondent/s       : Mr. Sudhir Singh(Asst.Sg)
                                               Mr. P.Tekriwal
                                               Mr. Sarvadeo Singh (Cgc)
                  (In CWJC No.4439 of 2009)
                  For the Petitioner/s     :   Mr. Ashish Giri
                  For the FCI               : Mr. Prabhakar Tekriwal
                  for the U.O.I. (R. No. 1) : Ms. Kanak Verma (C.G.C.)
                   (In CWJC No.13205 of 2010)
                  For the Petitioner/s     :   Mr. Ashish Giri
                  For the Respondent(FCI): Mr. P.K. Verma, Sr. Advocate
                                               Dr. Mankeshwar Tiwari
                                               Mr. Suman Kumar Jha.
                  ======================================================
                  CORAM: HONOURABLE JUSTICE SMT. ANJANA MISHRA
                                                 ORAL ORDER

18   17-02-2017

List this case on the 27th of February, 2017, by which date, it is expected that this Court shall be informed further if there is Patna High Court CWJC No.4438 of 2009 (18) dt.17-02-2017 P2/2 any progress in the matter.

(Anjana Mishra, J) Saif/-

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