Patna High Court - Orders
M/S Riga Sugar Company Limited vs The Union Of India & Ors on 17 February, 2017
Author: Anjana Mishra
Bench: Anjana Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4438 of 2009
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M/S Riga Sugar Company Limited
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4439 of 2009
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M/S Vishnu Sugar Mills Ltd.
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.13205 of 2010
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M/S Sasa Musa Sugar Works Ltd.
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.4438 of 2009)
For the Petitioner/s : Mr. Ashish Giri
For the Respondent/s : Mr. Sudhir Singh(Asst.Sg)
Mr. P.Tekriwal
Mr. Sarvadeo Singh (Cgc)
(In CWJC No.4439 of 2009)
For the Petitioner/s : Mr. Ashish Giri
For the FCI : Mr. Prabhakar Tekriwal
for the U.O.I. (R. No. 1) : Ms. Kanak Verma (C.G.C.)
(In CWJC No.13205 of 2010)
For the Petitioner/s : Mr. Ashish Giri
For the Respondent(FCI): Mr. P.K. Verma, Sr. Advocate
Dr. Mankeshwar Tiwari
Mr. Suman Kumar Jha.
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CORAM: HONOURABLE JUSTICE SMT. ANJANA MISHRA
ORAL ORDER
18 17-02-2017List this case on the 27th of February, 2017, by which date, it is expected that this Court shall be informed further if there is Patna High Court CWJC No.4438 of 2009 (18) dt.17-02-2017 P2/2 any progress in the matter.
(Anjana Mishra, J) Saif/-
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