Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 32] [Section 20] [Entire Act] Union of India - Subsection Section 20(c) in The Land Acquisition Act, 1894 (c)if the objection is in regard to the area of the land or to the amount of the compensation, the Collector.
