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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(f) in The Atomic Energy Act, 1962

(f)to provide for the production and supply of electricity from atomic energy and for taking measures conducive to such production and supply and for all matters incidental thereto [either by itself or through any authority or corporation established by it or a Government company] [Inserted by Act 29 of 1987, Section 3 (w.e.f. 8.9.1987). ]; and