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Madhya Pradesh High Court

Sanjeev Hada vs The State Of Madhya Pradesh Thr on 23 April, 2018

                                       THE HIGH COURT OF MADHYA PRADESH
                                                 MCRC-15293-2018
                                           (SANJEEV HADA Vs THE STATE OF MADHYA PRADESH THR)


                              1
                              Gwalior, Dated : 23-04-2018
                                     Shri Y.S. Tomar, learned counsel for the petitioner.
                                     Shri Ravindra Singh Kushwah, learned Public prosecutor for the
                              respondent/State.

Shri Tapan Sharma, learned counsel for the complainant prays sh for time to file some documents.

e List this case day after tomorrow (25.04.2018).

ad Pr (VIVEK AGARWAL) a JUDGE hy ad M mani of rt Digitally signed by SUBASRI ou MANI Date: 2018.04.23 19:15:55 -07'00' C h ig H