Madhya Pradesh High Court
Sanjeev Hada vs The State Of Madhya Pradesh Thr on 23 April, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-15293-2018
(SANJEEV HADA Vs THE STATE OF MADHYA PRADESH THR)
1
Gwalior, Dated : 23-04-2018
Shri Y.S. Tomar, learned counsel for the petitioner.
Shri Ravindra Singh Kushwah, learned Public prosecutor for the
respondent/State.
Shri Tapan Sharma, learned counsel for the complainant prays sh for time to file some documents.
e List this case day after tomorrow (25.04.2018).
ad Pr (VIVEK AGARWAL) a JUDGE hy ad M mani of rt Digitally signed by SUBASRI ou MANI Date: 2018.04.23 19:15:55 -07'00' C h ig H