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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Odisha - Subsection

Section 76(5) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(5)If in the opinion of the Speaker minute of dissent contains words, phrases or expressions which are unparliamentary or otherwise inappropriate he may order such words, phrases or expressions to be expunged from the minute of dissent.