Supreme Court - Daily Orders
Sohan Lal vs Board Of Revenue Rajasthan Ajmer on 6 October, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.8, 8.1 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.(s)..../2017
Diary No(s). 27701/2017
(Arising out of impugned final judgment and order dated
10-03-2017 in DBSAW No. 679/2016 passed by the High Court Of
Judicature For Rajasthan At Jodhpur)
SOHAN LAL Petitioner(s)
VERSUS
BOARD OF REVENUE RAJASTHAN AJMER & ORS. Respondent(s)
(IA No.92717/2017-CONDONATION OF DELAY IN FILING and IA
No.92718/2017-EXEMPTION FROM FILING O.T.)
WITH
Petition(s) for Special Leave to Appeal (C) No.(s)..../2017
Diary No(s). 27702/2017 (XV)
(IA No.95034/2017-CONDONATION OF DELAY IN FILING and IA
No.95037/2017-EXEMPTION FROM FILING O.T.)
Date : 06-10-2017 These matters were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr.Saurabh Ajay Gupta, AOR
Mr. Nishantg Bishnoi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to interfere with the impugned judgment(s) and order(s) passed by the High Court.
Signature Not VerifiedThe special leave petitions are, accordingly, Digitally signed by CHARANJEET KAUR Date: 2017.10.06 dismissed.
16:34:39 IST Reason:
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Branch Officer