Section 38 in Rajasthan High Court Staff Service Rules, 2002
38. [ Miscellaneous [Inserted vide Notification No. Estt./2014/94 dated 10.3.2014.] - The term "Recognized Merit" expressed in Rule 22 of Rajasthan High Court Staff Service Rules, 2002, shall be reckoned on the basis of educational & technical qualifications, long period of experience in particular field/service, capacity to bear special responsibilities, clean service record besides merit required for general promotions.]
