Punjab-Haryana High Court
M/S Rama Steel Rolling Mills vs Customs,Excise&Service; Tax ... on 1 April, 2016
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CESR-4-2011
Decided on 01.04.2016
M/S RAMA STEEL ROLLING MILLS
..... Petitioner
V/S
CUSTOMS,EXCISE&SERVICE TAX APPELLATE TRIBUNAL & ANR.
..... Respondents
CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MRS. JUSTICE RAJ RAHUL GARG
Present: None.
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AJAY KUMAR MITTAL,J.(ORAL)
On 16.02.2016, actual date notice was issued to the petitioner for 01.04.2016.
2. As per office report, notice issued to the petitioner has been received back unserved with the report that company has since been closed.
3. In view thereof, the present reference is dismissed for want of prosecution and returned unanswered accordingly.
(AJAY KUMAR MITTAL) JUDGE (RAJ RAHUL GARG) 01.04.2016 JUDGE smriti 1 of 1 ::: Downloaded on - 06-04-2016 00:12:12 :::