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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(c) in Tamil Nadu Fire Service Rules, 1990

(c)obey implicitly all orders of his superior officers and extract the strictest obedience and civility from those serving under him, devote whole-hearted attention to his duties, and set an example to his men by sobriety, cleanliness, promptitude, civility and devotion to his duties;