Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 360] [Entire Act] State of Rajasthan - Subsection Section 360(2) in Rules of the High Court of Judicature for Rajasthan, 1952 (2)During the long vacation such judgments shall be submitted only to Judges sitting during the vacation in equal proportions.
