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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(7) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(7)The employer shall provide for the staff employed in a creche suitable clean clothes for use while on duty in the creche.Explanation. - In this rule, 'child' means a child under six years of age of a female employee.