Madhya Pradesh High Court
Ravindra Tripathi vs State Of M.P. on 19 November, 2020
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 MCRC-43158-2020 The High Court Of Madhya Pradesh MCRC-43158-2020 (RAVINDRA TRIPATHI Vs STATE OF M.P.) MCRC/43960/2020 2 Jabalpur, Dated : 19-11-2020 Heard through Video Conferencing. List along with M.Cr.C. No.43572/2020.
(VIJAY KUMAR SHUKLA) JUDGE mrs. mishra Signature Not Verified SAN Digitally signed by MRS DEEPA MISHRA Date: 2020.11.19 16:37:40 IST