Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 25 in The Calcutta Port Rules, 1943 25. Measures during fire. - When a fire has broken out in any vessel, the masters of all sea-going vessels in neighbouring berths or moorings shall furl their awnings, get their force pumps and hoses ready for use and prepare to slip their cables or hawsers.
