Gauhati High Court
Kulsum Khatun @ Kursun Khatoon @ Umme ... vs The Union Of India And 5 Ors on 17 October, 2023
Author: M.R.Pathak
Bench: Manash Ranjan Pathak, Parthivjyoti Saikia
Page No.# 1/2
GAHC010138442023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3714/2023
KULSUM KHATUN @ KURSUN KHATOON @ UMME KULSUM NESSA
D/O LATE NOBJESH ALI @ NAWJISH ALI, W/O SOYFUL ISLAM, R/O VILL-
KALIKURA PART-II, P.O.-MADRASAPARA, P.S.-MERERCHAR, DIST-
BONGAIGAON, ASSAM, PIN-783384
VERSUS
THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE MINISTRY OF HOME AFFAIRS, NEW DELHI-110001
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
DEPARTMENT OF HOME
DISPUR
GUWAHATI-6
3:THE DEPUTY COMMISSIONER
BONGAIGAON
DIST-BONGAIGAON
ASSAM
PIN-783380
4:THE SUPERINTENDENT OF POLICE (BORDER)
BONGAIGAON
P.O. AND DIST-BONGAIGAON
ASSAM
PIN-783380
5:THE ELECTION COMMISSIONER OF INDIA
NEW DELHI-1
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6:THE ASSAM STATE CO-ORDINATOR OF NRC
BHANGAGARH
GUWAHATI-
Advocate for the Petitioner : MD. S ALOM
Advocate for the Respondent : DY.S.G.I.
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
17-10-2023 (M.R.Pathak, J) On the prayer of the learned counsel for the petitioner, list this matter after the ensuing Puja vacation on a date to be fixed by the Registry.
JUDGE JUDGE Comparing Assistant