Delhi High Court - Orders
Bharti Airtel Ltd vs Jamshed Khan & Anr on 18 September, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Neena Bansal Krishna
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 55/2021 & CM APPL. 8069/2021
BHARTI AIRTEL LTD ..... Appellant
Through: Mr.Urfee Maider, Adv.
versus
JAMSHED KHAN & ANR. ..... Respondents
Through: Mr.Karan Luthra & Mr.Naman
Gowda, Advs. for Respondent No.1.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 18.09.2023
1. Arguments heard.
2. Judgment reserved.
SURESH KUMAR KAIT, J NEENA BANSAL KRISHNA, J SEPTEMBER 18, 2023/ab This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 22:44:06