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State of Andhra Pradesh - Section

Section 10 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

10. Maintenance of books of accounts and records.

(1)The books of accounts, forms and registers shall be maintained either in Telugu or English.
(2)The pages of books of accounts, registers, receipt books, bill books and other accounting records and registers shall be serially numbered and each page or folio affixed with the municipal seal. The number of pages of each book or register shall be certified in writing after verification on the last page, by the head of office or other person duly authorized.