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Punjab-Haryana High Court

Simarjeet Kaur vs Secretary Education, Sgpc And Ors on 12 January, 2022

Author: Raj Mohan Singh

Bench: Raj Mohan Singh

128 IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

                                       CWP-994-2020
                                       Date of decision-12.01.2022

SIMARJEET KAUR
                                                                ...Petitioner

                         Vs.

SECRETARY EDUCATION, SGPC AND ORS
                                                            ...Respondents

CORAM:- HON'BLE MR. JUSTICE RAJ MOHAN SINGH

Present: Mr.Ravinder Singh Dhull, Advocate
         for the petitioner.

                       ****
                  (Through Video Conferencing)

RAJ MOHAN SINGH, J.

At the very outset, learned counsel for the petitioner wishes to withdraw this petition with liberty to file fresh petition if need be.

Dismissed as withdrawn with the liberty aforesaid.





12.01.2022                                      (RAJ MOHAN SINGH)
Sunil Devi                                           JUDGE


             Whether speaking/reasoned :                   Yes/ No
             Whether Reportable :                          Yes/ No




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