Punjab-Haryana High Court
Simarjeet Kaur vs Secretary Education, Sgpc And Ors on 12 January, 2022
Author: Raj Mohan Singh
Bench: Raj Mohan Singh
128 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-994-2020
Date of decision-12.01.2022
SIMARJEET KAUR
...Petitioner
Vs.
SECRETARY EDUCATION, SGPC AND ORS
...Respondents
CORAM:- HON'BLE MR. JUSTICE RAJ MOHAN SINGH
Present: Mr.Ravinder Singh Dhull, Advocate
for the petitioner.
****
(Through Video Conferencing)
RAJ MOHAN SINGH, J.
At the very outset, learned counsel for the petitioner wishes to withdraw this petition with liberty to file fresh petition if need be.
Dismissed as withdrawn with the liberty aforesaid.
12.01.2022 (RAJ MOHAN SINGH)
Sunil Devi JUDGE
Whether speaking/reasoned : Yes/ No
Whether Reportable : Yes/ No
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