Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 54] [Section 29(2)] [Section 29] [Entire Act] Union of India - Subsection Section 29(2)(b) in The Trade Marks Act, 1999 (b)its similarity to the registered trade mark and the identity or similarity of the goods or services covered by such registered trade mark; or