Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(2) in Telangana Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997

(2)It shall be deemed to have come into force with effect from the 26th November, 1996.