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State of Punjab - Section

Section 172 in Punjab Jail Manual, 1996

172. Pharmacist to obey certain officers.

(1)In matters relating to or connected with the feeding, clothing and medical treatment of hospital patients and other professional duties, the pharmacist shall obey the orders of, and discharge such duties as may from time to time, be lawfully assigned to him, by the Medical Officer and Additional Medical Officer In matters relating to or connected with the maintenance of order and discipline and the general management of the jail, he shall obey the orders of the Superintendent and the Deputy Superintendent.
(2)The pharmacist shall report to the Medical Officer, all orders given to him by the Superintendent or Deputy Superintendent.