Supreme Court - Daily Orders
Ambalavanan vs Canara Bank, Rep. By Its Authorized ... on 5 August, 2016
Bench: Prafulla C. Pant, Uday Umesh Lalit
ITEM NO.39 IN COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21994/2016
(Arising out of impugned final judgment and order dated 01/04/2016
in RAW No. 302/2015 passed by the High Court of Madras)
AMBALAVANAN Petitioner(s)
VERSUS
CANARA BANK, REP. BY ITS AUTHORIZED OFFICER
SAF BRANCH COIMBATORE AND ANR. Respondent(s)
Date : 05/08/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PRAFULLA C. PANT
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. K. Ramamoorthy, Sr. Adv.
Ms. V. Vasudevan, Adv.
Mr. B. Ramaswamy, Adv.
Mrs. Geetha Kovilan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.08.06
13:03:55 IST
Reason: