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The Bihar State Electricity Bo vs M/S J.M.G.Steel(Pvt.)Ltd.& Ors on 9 December, 2011

Author: T.Meena Kumari

Bench: T.Meena Kumari

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                          Letters Patent Appeal No.1324 of 2009
                                                In
                     (CIVIL WRIT JURISDICTION CASE 10967/2009)
                               The Bihar State Electricity Bo
                                             Versus
                             M/S J.M.G.Steel(Pvt.)Ltd.& Ors
                                ----------------------------------
05    09.12.2011

This case is listed under the heading "Office Note" from which it appears that in the order dated 18.11.2011 in the second and forth line instead of L.P.A. it has been wrongly typed as writ petition.

In that view of the matter, in the second and forth line of the order dated 18.11.2011 instead of writ petition it should be read as L.P.A. Registry is directed to issue the modified order.

( T.Meena Kumari , J.) ( Vikash Jain, J.) Namita