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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(2)(c) in Bihar Excise Act, 1915

(c)appoint officers of the Excise Department of such classes, and with such designations, powers and duties as the [State] [Substituted by ALO.] Government may think fit;