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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(2)(b) in Tamil Nadu District Municipalities Act, 1920

(b)machinery [and furniture] [These words were inserted by section 63(ii)(b) of the Tamil Nadu District Municipalities (Amendment) Act, 1930(Tamil Nadu Act X of 1930).] shall be excluded from valuations under this section.