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Allahabad High Court

Rajendra Prashad Sharma (Shashi Kant ... vs The State Of U.P. And Others on 15 July, 2010

Author: Amar Saran

Bench: Amar Saran

Court No. - 46

Case :- CRIMINAL MISC. WRIT PETITION No. - 21532 of 2008

Petitioner :- Rajendra Prashad Sharma (Shashi Kant Furniture)
Respondent :- The State Of U.P. And Others

Petitioner Counsel :- Ved Kant Mishra,G.S. Yadav
Respondent Counsel :- Govt. Advocate

Hon'ble Amar Saran J.

 

Hon'ble S.C. A2arwal.J. List revised. None appears to press the writ petition. It is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 15.7.2010 Gss