Allahabad High Court
Rajendra Prashad Sharma (Shashi Kant ... vs The State Of U.P. And Others on 15 July, 2010
Author: Amar Saran
Bench: Amar Saran
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 21532 of 2008 Petitioner :- Rajendra Prashad Sharma (Shashi Kant Furniture) Respondent :- The State Of U.P. And Others Petitioner Counsel :- Ved Kant Mishra,G.S. Yadav Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran J.
Hon'ble S.C. A2arwal.J. List revised. None appears to press the writ petition. It is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 15.7.2010 Gss