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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2) in Hyderabad Horse Racing and Betting Tax Rules, 1949

(2)The Betting Tax Officer shall issue to the manager of a race meeting a certificate in Form A and the manager of a race meeting shall comply with all the conditions laid down therein.