Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40A] [Entire Act] State of Bihar - Subsection Section 40A(iii) in Bihar Public Works Contracts Disputes Arbitration Tribunal Regulations, 2009 (iii)To grant leave to inspect the records of the disposed of cases of Tribunal;
