Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of West Bengal - Subsection Section 140(1) in The West Bengal Panchayat Act, 1973 (1)For every district [except the district of Darjeeling,] [Words inserted by W.B. Act 20 of 1988.] the State Government shall constitute a Zilla Parishad bearing the name of the district.
