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Supreme Court - Daily Orders

Anita Kumari vs Shrawan Kumar on 23 October, 2018

Bench: A.K. Sikri, Ashok Bhushan

       ITEM NO.8                             COURT NO.4                SECTION XVI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

       Transfer Petition(s)(Civil)                No(s).   1699/2018

       ANITA KUMARI                                                      Petitioner(s)

                                                     VERSUS

       SHRAWAN KUMAR                                                     Respondent(s)

       (FOR ADMISSION and I.R. and IA No.146679/2018-EX-PARTE STAY)

       Date : 23-10-2018 This petition was called on for hearing today.

       CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

       For Petitioner(s)                 Mr. Kaustubh Shukla, AOR
                                         Mr. Abhay Singh, Adv.

       For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

In the meantime, further proceedings in Suit No. MC 63/2018 titled Sri Shrawan Kumar vs. Anita Kumari pending before the Civil Judge (Sr. Dn.) & JMFC at Bhadravathi District Shimoga, Karnataka, shall remain stayed.




       (SUSHIL KUMAR RAKHEJA)                                             (RAJINDER KAUR)
            AR-CUM-PS                                                      BRANCH OFFICER




Signature Not Verified

Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.10.23
18:22:09 IST
Reason: