Supreme Court - Daily Orders
Anita Kumari vs Shrawan Kumar on 23 October, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.8 COURT NO.4 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1699/2018
ANITA KUMARI Petitioner(s)
VERSUS
SHRAWAN KUMAR Respondent(s)
(FOR ADMISSION and I.R. and IA No.146679/2018-EX-PARTE STAY)
Date : 23-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Kaustubh Shukla, AOR
Mr. Abhay Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, further proceedings in Suit No. MC 63/2018 titled Sri Shrawan Kumar vs. Anita Kumari pending before the Civil Judge (Sr. Dn.) & JMFC at Bhadravathi District Shimoga, Karnataka, shall remain stayed.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR)
AR-CUM-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.10.23
18:22:09 IST
Reason: