Madras High Court
S.Arjun vs The District Collector on 12 September, 2025
Author: Senthilkumar Ramamoorthy
Bench: Senthilkumar Ramamoorthy
W.P.(MD)No.16260 of 2023
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED :12.09.2025
CORAM
THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY
W.P.(MD)No.16260 of 2023
S.Arjun ... Petitioner
Vs.
1. The District Collector,
Tirunelveli District, Tirunelveli.
2.The District Revenue Officer,
Tirunelveli District, Tirunelveli.
3.The Sub Collector/Revenue Divisional Officer
Cheranmahadevi, Tirunelveli District.
4.The Tahsildar
Nanguneri, Nanguneri Taluk
Tirunelveli District.
5.The Head Surveyor
Nanguneri Taluk
Tirunelveli District. ... Respondents
PRAYER : Petition filed under Article 226 of the Constitution of India
praying for issuance of Writ of Mandamus, directing the respondents 3 to
5 herein to process the application for subdivision patta transfer vide
challan number 2022102007572 dated 12.10.2022 for subdivision patta
transfer from joint patta No.1269 and issue separate patta to the
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W.P.(MD)No.16260 of 2023
petitioner for the lands comprised in S.No.338/21A2B to an extent of
2.91 acres by survey and demarcate the petitioner's property by erecting
boundary stones of land comprised in S.No.338/21A2 to an extent of
2.91 acres and consequently rectify the wrong entry made in the field
map of the property in S.No.338/21A2B as 2.60 instead of 2.91 acres at
A.Sathankulam Village, Nanguneri Taluk, Tirunelveli District based on
the petitioner's representation dated 15.02.2023.
For Petitioner : No appearance
For Respondents :Mr.B.Saravanan
Additional Government Pleader for R1 – R5
ORDER
By this writ petition, the petitioners had requested for a direction to process the application for subdivision patta transfer.
2. Learned counsel for the petitioner is not present today. Learned Additional Government Pleader has placed on record order dated 12.07.2024 rejecting the petitioner's request. Therefore, this writ petition has been rendered infructuous and is dismissed without any order as to costs.
12.09.2025
NCC :No
Internet :Yes
Index :No
PKN
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W.P.(MD)No.16260 of 2023
To
1. The District Collector,
Tirunelveli District, Tirunelveli.
2.The District Revenue Officer, Tirunelveli District, Tirunelveli.
3.The Sub Collector/Revenue Divisional Officer Cheranmahadevi, Tirunelveli District.
4.The Tahsildar Nanguneri, Nanguneri Taluk Tirunelveli District.
5.The Head Surveyor Nanguneri Taluk Tirunelveli District.
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PKN W.P.(MD)No.16260 of 2023 12.09.2025 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/09/2025 07:46:18 pm )