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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in The Andhra Pradesh And Mysore (Transfer Of Territory) Act, 1968

(1)As from the appointed day,--
(a)the jurisdiction of the High Court of Andhra Pradesh shall extend to the transferred territory; and
(b)the High Court of Mysore shall have no jurisdiction in respect of the said territory.