Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 46 in Telangana Shops and Establishments Act, 1988 46. Deductions for payments to cooperative societies and insurance schemes, etc. - Deductions under clause (j) and clause (k) of subsection (2) of section 40 shall be subject such conditions as the Government may impose.
