Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 32 in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007 32. Returns and informations. - The Institute shall furnish to the State Government such reports, returns and other information as it may require from time to time.
