Section 18 in Karnataka Advocates' Welfare Fund Act, 1983
18. Group Life Insurance for members and other benefits.
- The Bar Council may, for the welfare of the members of the Fund,-(a)obtain from the Life Insurance Corporation of India policies of group insurance for the members of the Fund ;(b)[ xxx] [Omitted by Act 15 of 2005 by notification to be issued](c)provide for such other benefits as may be prescribed.
